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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

State of Madhya Pradesh - Subsection

Section 121(2)(b) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(b)process fee for issue of notices and summons to the parties and witnesses but does not include-the-travelling-and other expenses required to be paid to witness; and