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Andhra Pradesh High Court - Amravati

Uppuluri Saritha Devi vs Peddapalle Sreenivasa Reddy on 15 December, 2023

             HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

      MAIN CASE No.: CRP No.1189 of 2022


                                PROCEEDING SHEET

SL.      DATE                             ORDER                              OFFICE
NO.                                                                           NOTE
5)     15.12.2023 SRK, J

                           There is no representation on behalf of the
                  respondent.

List the matter after two (2) weeks. Interim order granted earlier is extended for a period of four (4) weeks.



                                                                  ______
                                                                  SRK, J
                  Nsr
       2




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NO.                       NOTE
       3




SL.       DATE   ORDER   OFFICE
NO.                       NOTE
       4




SL.       DATE   ORDER   OFFICE
NO.                       NOTE