Andhra Pradesh High Court - Amravati
Uppuluri Saritha Devi vs Peddapalle Sreenivasa Reddy on 15 December, 2023
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No.: CRP No.1189 of 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
5) 15.12.2023 SRK, J
There is no representation on behalf of the
respondent.
List the matter after two (2) weeks. Interim order granted earlier is extended for a period of four (4) weeks.
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SRK, J
Nsr
2
SL. DATE ORDER OFFICE
NO. NOTE
3
SL. DATE ORDER OFFICE
NO. NOTE
4
SL. DATE ORDER OFFICE
NO. NOTE