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[Cites 0, Cited by 3] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(b) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(b)in two daily newspapers circulating in the locality of such area of which one shall be in the regional language;