Calcutta High Court
The Calcutta Stock Exchange Asson. Ltd vs Doe Jones Investment & Consultants Pvt. ... on 16 May, 2008
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
CS No. 306 of 2001
GA 2423 OF 2001
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
THE CALCUTTA STOCK EXCHANGE ASSON. LTD.
Versus
DOE JONES INVESTMENT & CONSULTANTS PVT. LTD
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 16th May, 2008.
Mr. Soumen Sen, Advocate appears. Mr. B. Kumar, Advocate appears.
The Court : - It is submitted on behalf of the parties that GA 2423 of 2001 has been disposed of.
Let the application be struck off as having been disposed of.
(SANJIB BANERJEE, J.) skc