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Calcutta High Court

The Calcutta Stock Exchange Asson. Ltd vs Doe Jones Investment & Consultants Pvt. ... on 16 May, 2008

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                          CS No. 306 of 2001
                           GA 2423 OF 2001

                      IN THE HIGH COURT AT CALCUTTA

                           ORIGINAL SIDE




                      THE CALCUTTA STOCK EXCHANGE ASSON. LTD.
                                       Versus

                    DOE JONES INVESTMENT &    CONSULTANTS PVT. LTD

      BEFORE:

      The Hon'ble JUSTICE SANJIB BANERJEE

Date : 16th May, 2008.

Mr. Soumen Sen, Advocate appears. Mr. B. Kumar, Advocate appears.

The Court : - It is submitted on behalf of the parties that GA 2423 of 2001 has been disposed of.

Let the application be struck off as having been disposed of.

(SANJIB BANERJEE, J.) skc