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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Telangana - Subsection

Section 78(1)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)record the electoral roll number of the elector as entered in the marked copy of the electoral roll in a register of voters in Form XXX