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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(3)(b) in The Maharashtra State Council of Examinations Act, 1998

(b)The Assistant Commissioner designated by the Chairperson of the Regional Council shall be the ex-officio Member-Secretary of the Regional Council who shall be entitled to take part in all the deliberations and proceedings of the meetings of the said Council but shall have no right to vote: