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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(1) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(1)No Office Superintendent shall be allowed to cross the efficiency bar unless he has knowledge of office procedure, relevant laws and rules, is found to have exercised efficient control and supervision over his subordinates, his work and conduct are found to be satisfactory and unless his integrity is certified.