Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 24 in The Maharashtra Municipal Property Tax Board Act, 2011 24. Transparency in functioning of Board. - The Board shall ensure transparency while exercising the powers and discharging the functions under this Act.
