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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Kerala - Subsection

Section 44(3) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(3)The accounts when audited shall be printed and copies thereof together with theaudit report shall be presented by the Vice – Chancellor to the General Council, the ExecutiveCommittee and the Chancellor.