Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Madhya Pradesh - Subsection Section 68(5) in M.P. Minor Mineral Rules, 1996 (5)[ ***] [Omitted '(5)' by Notification dated 18.5.2017, Published in M.P. Government Gazette dated 18.5.2017, Extraordinary.]
