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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(3) in The Assam Dangerous Drugs Rules, 1937

(3)he furnishes with the parcel a declaration stating the names of the consignor and consignee, the contents of the parcel in detail, the number and date of the past covering the transmission, and such other particulars as may be prescribed from time to time by the Excise Commissioner;