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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(22) in The Goa University Act, 1984

(22)to make provisions for-
(i)the National Service Scheme;
(ii)the National Cadet Corps;
(iii)the National Sports Organisation;
(iv)physical and military training;
(v)the Students' Council; and
(vi)such other activities directed towards the cultural, economical and social betterment of the students.