Madhya Pradesh High Court
Ramakant Jatav vs The State Of Madhya Pradesh on 13 June, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
The High Court of Madhya Pradesh Gwalior, dated:13/06/2022 Due to paucity of time, the matters are adjourned as under:-
Serial Numbers Next date of listing 45, 46, 48 to 52, 54 to 56, List the case on 58, 60 to 62, 65 to 72, 74 16/06/2022. to 79, 90, 99, 101, 102.
82 to 86, 88, 89, 93 to 98, List in next week. 103 to 105, 107 to 112, 114, 117 to 124.
Interim relief, if any, granted earlier shall continue till the next date of hearing.
(Sunita Yadav) Judge vpn VIPIN KUMAR AGRAHARI 2022.06.14 16:05:41 +05'30' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'