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Union of India - Section

Section 3a in The Trade Marks Rules, 2002

3a. certificate of the registration of Trade Marks for use in obtaining

registration in5 ...................................... ................... Thecertificate/certified copy be sent to the following address in India6.........................................................Datedthis .............day of ......20..........Allcommunications relating to this application may be sent to the followingaddress in India:-