Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Daman and Diu - Section Section 12 in The Goa, Daman and Diu Land Revenue (City Survey) Rules, 1969 12. Form of acknowledgement of report under section 96. - The acknowledgement of the receipt of the report made by any person under section 96 shall be made in Form F.
