Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Madhya Pradesh - Subsection Section 23(5) in The M.P. Jan Shiksha Adhiniyam, 2002 (5)The Rajya Shiksha Yojana shall be prepared by the Rajya Shiksha Kendra on the basis of Zila Shiksha Yojana which shall be submitted to the State Government for approval.
