Supreme Court - Daily Orders
Vinod Kumar Kucchal vs M/S Tdi Infrastructure Limited on 2 December, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.7 COURT NO.6 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36744/2019
(Arising out of impugned final judgment and order dated 09-02-2018
in RP No. 610/2016 03-09-2019 in RA No. 45/2019 passed by the
National Consumers Disputes Redressal Commission, New Delhi)
VINOD KUMAR KUCCHAL Petitioner(s)
VERSUS
M/S TDI INFRASTRUCTURE LIMITED Respondent(s)
( IA No.168761/2019-CONDONATION OF DELAY IN FILING )
Date : 02-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Vikas Kumar, AOR
Mr. Manish Paliwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The SLP is dismissed on the ground of delay as well as on merit.
Pending applications, if any, shall also stands disposed of.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.12.06 15:34:49 IST Reason: