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[Cites 0, Cited by 0] [Section 314(2)] [Section 314] [Entire Act]

State of Uttar Pradesh - Subsection

Section 314(2)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)manner in which a person shall give notice of his intention to sell, let, etc. land for building purposes or to lay out a private street under Section 287 and the procedure to be adopted by the Municipal Commissioner in dealing with such notice including, asking for more information or authenticated plan, etc.;