Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Karnataka - Subsection Section 17(i) in The Karnataka Prevention Of Cow Slaughter And Cattle Preservation Act, 1964. (i)to any local authority, its powers and functions under section 3, within the local area subject to the jurisdiction of such local authority;
