Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63A(6)] [Section 63A] [Entire Act]

State of Bihar - Subsection

Section 63A(6)(c) in Bihar and Orissa Excise Rules, 1919

(c)to meet when convened by a requisition addressed to the chairman by not less than four members;