Section 17(1) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018
(1)The Bhamashah Identification Number holder family shall be informed of the omission/cancellation or deactivation of their Bhamashah Identification Number along with reasons through SMS at the registered mobile phone number, registered e-mail address, tele-calling, letter or through such other means as may be deemed fit by the Authority.
