Allahabad High Court
Ram Nath Verma vs Civil Judge Hawali Junior Division ... on 30 July, 2010
Court No. - 19 Case :- MISC. SINGLE No. - 3801 of 2009 Petitioner :- Ram Nath Verma Respondent :- Civil Judge Hawali Junior Division Lucknow Petitioner Counsel :- S.M.Kazim Respondent Counsel :- C.S.C Hon'ble S.C. Chaurasia,J.
Learned counsel for the petitioner prays for and is granted one week's time to take fresh steps for issue of notice to opposite party no. 2. If the steps are taken, office shall proceed further. Interim order, if any, shall continue till the next date of listing. Order Date :- 30.7.2010 AKS