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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Goa - Subsection

Section 41(1) in The Goa Medical Council Rules, 1995

(1)The Council shall, as soon as there is a casual vacancy in the office of a member of the Executive Committee, fill it up by electing a member from amongst its members:Provided that any such vacancy occurring within two months prior to the expiry of the term of the members, shall not be filled.