Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Gujarat - Subsection Section 36(2)(c) in The Gujarat Khadi and Village Industries Act, 2006 (c)functions of the Board under section 14 and terms and conditions for loan and monetary help and such form and such time for submission of annual programme;