Section 7 in Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Rules, 1972
7. Disposal of appeals under section 8.
- An appeal under section 8 shall be in Form III and shall be made to the Court within ninety days from the date of communication of the order under section 7:Provided that the Court may admit an appeal filed after the date fixed if it is satisfied that the appellant had sufficient cause for not filing the appeal within that period.
