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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(7)(iii) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

(iii)in any other case, transfer of lease shall be permitted by the General Manager of concerned District Industries Centre if-