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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Milk and Milk Product Order, 1992

(2)The registering authority may call for such information as it may deem necessary from the holder of the registration certificate or from any other person dealing with or handling or processing, or manufacturing milk or milk product, to ascertain the quantity and quality of milk or milk product dealt with or handled or processed or manufactured or sold by him in respect of any period that he may specify, or such other information as may be required for implementing the provisions of this Order.