Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 27 in The Coffee Act, 1942 27. Coffee to be cured in licensed curing establishments .- No registered owner shall cause or allow coffee to be cured elsewhere than a licensed curing establishment, whether the curing establishment is maintained by himself or by another person.
