Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] State of Tripura - Subsection Section 255(3) in Tripura Municipal Act, 1994 (3)A Municipality may extend existing place or open a new place for the said purpose within Municipal area or, with the permission of the State Government, outside Municipality area.
