The remitter of a money order or eMO shall fill in blue or black ink on the money order form or as the case may be, on the eMO Form, prescribed and supplied by the Director General, such particulars as the Director General may require. Such particulars may be written in English or Hindi or in the regional language of the area in which the money order or the eMO is remitted.Vide GSR 864 (E) dated 18th December 2008
