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State of Jharkhand - Section

Section 94 in The Bihar Primary and Middle Education Rules, 1961

94. Award of scholarships.

- The scholarships shall be awarded by the District Board in consultation with the District Education Officer and in accordance with these Rules. Not more than one scholarship shall be awarded to the pupils of one school, provided that scholarships may be awarded to a boy and a girl belonging to the same school, and that the board may in exceptional cases award more than one scholarship to pupils of the same school. A District Board shall, when awarding scholarships, conform to such general Rules relating to scholarship as may, from time to time be prescribed by the State Government.