Section 22(2)(vii) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

(vii)the date on which the first meeting of the newly elected Councillors shall be held in the case of ordinary elections.

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