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State of Assam - Section

Section 295 in Assam Excise Rules, 1945

295. Return of time expired licences.

- The holder of a licence, permit or pass shall, on the expiry of his licence, permit or pass return the same to the officer who granted it or if the conditions thereof provide of its disposal in some other manner, shall dispose of it in accordance with such conditions.No new should be granted to a previous licence holder until he has returned his time-expired or cancelled licence to the Collector or satisfied the Collector that he cannot do so.