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[Cites 0, Cited by 0] [Section 272(2)] [Section 272] [Entire Act]

State of Uttar Pradesh - Subsection

Section 272(2)(m) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(m)delegate from time to time all or any of its powers to the Secretary or any other officer of the Board as may be necessary for the efficient administration of the affairs of the Board.