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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(4) in Adoption Regulations, 2017

(4)The Specialized Adoption Agency or the District Child Protection Unit as the case may be, shall arrange for counseling the adoptive parents and adoptee by social worker or link them to the counseling center set up at the Authority or State Agency, whenever required.