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Bombay High Court

Parle Biscuits Pvt. Ltd vs Singh Cold Storage Pvt. Ltd. And Anr on 21 February, 2020

Author: N. J. Jamadar

Bench: N. J. Jamadar

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1 OF 2015
                             In
                  COMMERCIAL SUIT 3 OF 2015

        Parle Biscuits Pvt. Ltd.                              ....Petitioner
                     V/S
        Singh Cold Storage Pvt. Ltd. And Anr.              ....Respondent

Mr. Akshay Pawar, i/b. Kunal Bhanage For Plaintiff.

CORAM : N. J. JAMADAR, J DATE : 21st February, 2020 P.C. :

At the request of Ld.Advocate for Plaintiff, s.o. to 20th March 2020.
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