Bombay High Court
Parle Biscuits Pvt. Ltd vs Singh Cold Storage Pvt. Ltd. And Anr on 21 February, 2020
Author: N. J. Jamadar
Bench: N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1 OF 2015
In
COMMERCIAL SUIT 3 OF 2015
Parle Biscuits Pvt. Ltd. ....Petitioner
V/S
Singh Cold Storage Pvt. Ltd. And Anr. ....Respondent
Mr. Akshay Pawar, i/b. Kunal Bhanage For Plaintiff.
CORAM : N. J. JAMADAR, J DATE : 21st February, 2020 P.C. :
At the request of Ld.Advocate for Plaintiff, s.o. to 20th March 2020.
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