Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3) in The Mines Rescue Rules, 1985

(3)It shall be the responsibility of the owner to provide suitable accommodation-
(i)close to the rescue station to the Superintendent, Instructors and members of rescue brigade;
(ii)close to the rescue room to rescue room incharge rescue trained persons and attendants attached to it; and
(iii)close to belowground mine entrance to rescue trained persons other than those specified in (i) and (ii).