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State of West Bengal - Section

Section 10 in The Cess Act, 1880

10. Application of proceeds of public works cess. -

The proceeds of the public works cess [and all interest paid thereon] [Words inserted by Bengal Act 2 of 1881.] shall be paid into the public treasury.[* * * *] [Words omitted by the Government of India (Adaptation of Indian Laws) Order, 1937.]