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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(ii) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(ii)the Chairman and the Vice-Chairman of the Technical Education Board shall respectively be deemed to be the Chairman and the Vice-Chairman appointed under Section 4 till Chairman or as the case may be, a Vice-Chairman is appointed in accordance with that Section;