Allahabad High Court
D.P. Tripathi (Dwarika Pd. Tripathi) vs Sri Jackab Thomas & Ors. on 27 July, 2010
Author: Naravan Shukla
Bench: Naravan Shukla
Court No. - 3 Case :- CONTEMPT No. - 1584 of 2010 Petitioner :- D.P. Tripathi (Dwarika Pd. Tripathi) Respondent :- Sri Jackab Thomas & Ors. Petitioner Counsel :- Raj endra Pandey Hon'ble Shri Naravan Shukla.J.
Issue notices to opposite parties to show cause why they have not obeyed the order dated 20th of May, 2010, passed in writ petition No.2027 (SB) of 2010. Order Date :- 27.7.2010 Banswar