Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Jharkhand - Subsection Section 86(2) in Jharkhand Panchayat Raj Act, 2001 (2)All the roads, buildings or other structures constructed By the Zila Parishad with its funds shall vest in it.
