Supreme Court - Daily Orders
Navratan Mal Bhansali vs The State Of Rajasthan on 4 May, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.33 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 12859/2018
(Arising out of impugned final judgment and order dated 07-07-2017
in SBCRR No. 361/2017 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
NAVRATAN MAL BHANSALI Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN & ANR. Respondent(s)
(WITH IA No.62022/2018-CONDONATION OF DELAY IN FILING and IA
No.62027/2018-EXEMPTION FROM FILING O.T. )
Date : 04-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Jasmeet Singh, AOR
Mr. Naman Joshi, Adv.
Ms. Ruhsheet J Saluja, Adv.
Mr. Hemant Jain, Adv.
Mr. Kiran, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no ground to entertain this petition. Accordingly, the special leave petition is dismissed.
Consequently, pending application stands disposed of.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] Signature Not Verified A.R.-cum-P.S. Asstt. Registrar Digitally signed by INDU KUMARI POKHRIYAL Date: 2018.05.04 17:34:42 IST Reason: