State Consumer Disputes Redressal Commission
Shri.Sushanta Kumar Roy vs United India Insurance Co.Ltd. on 17 September, 1994
Daily Order Complaint Case No. CC 07/1994 Shri Sushanta Kumar Roy Vs. United India Insurance Co.Ltd BEFORE :
PRESENT:
None for the Complainant None for the Opp.Party Dated the 17 September 1994 ORDER It is stated by the learned counsel for both the parties that the case is ready for hearing and accordingly a date may be fixed. Let the item come up for hearing on 12/11/1994.