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[Section 13]
[Entire Act]
State of Punjab - Subsection
Section 13(2) in Punjab Water Resources (Management and Regulation) Act, 2020
| (a) ChiefMinister, Punjab; | : | President |
| (b) Minister for Water Resources, Punjab; | : | Vice-President |
| (c) Minister for Agriculture and Farmers'Welfare, Punjab; | : | Member |
| (d) Minister for Water Supply and Sanitation,Punjab; | : | Member |
| (e) Minister for Local Government, Punjab; | : | Member |
| (f) Minister for Industries and Commerce,Punjab; | : | Member |
| (g) Minister for Rural Development andPanchayats, Punjab; | : | Member |
| (h) Minister for Finance and Planning, Punjab;and | : | Member |
| (i) any other Minister or officers that may beco-opted by the President. |