Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Madhya Pradesh - Subsection Section 95(d) in The M.P. Registration Rules, 1939 (d)of all the keys with their numbers (including the duplicate key of the office door), which are made over to the officer taking over charge.
