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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(7) in The Indian Electricity Rules, 1956

(7)[ All suppliers of electricity including generating companies, transmission companies and distribution companies shall appoint a safety officer for proper observance of safety measures in their organisation in construction, operation and maintenance of power station, sub-stations, transmission and distribution lines.] [ Inserted by G.S.R. 274, dated 10.7.2002 (w.e.f. 20.7.2002).]