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Shapoorji Pallonji And Co. Pvt. Ltd vs Elena Power And Infrastructure Ltd on 22 August, 2023

Bench: S. Ravindra Bhat, Aravind Kumar

     ITEM NO.21                          COURT NO.5                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   17877/2023

     (Arising out of impugned final judgment and order dated 30-05-2023
     in OMP (M) (Comm) No. 95/2023 passed by the High Court of Delhi at
     New Delhi)

     SHAPOORJI PALLONJI AND CO. PVT. LTD                             Petitioner(s)

                                                VERSUS

     ELENA POWER AND INFRASTRUCTURE LTD & ANR.                       Respondent(s)

     (FOR ADMISSION )

     Date : 22-08-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                         HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)             Mr. Saurav Agrawal, Adv.
                                   Mr. Ravi Tyagi, Adv.
                                   Mr. Gaurav Mishra, Adv.
                                   Mr. Gaurav Yeshvardhan, Adv.
                                   Mr. Manish Bhatt, Adv.
                                   Mr. Atharva Koppal, Adv.
                                   Mr. Siddhant Luthra, Adv.
                                   Mr. Jaiyesh Bakhshi, Adv.
                                   Mr. P. V. Yogeswaran, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List after eight weeks.

(NEETA SAPRA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.08.23 17:55:26 IST Reason: