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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Maharashtra - Subsection

Section 80(1) in Maharashtra Factories Rules, 1963

(1)The dining hall shall accommodate at a time at least 30 per cent of the workers working at a time:Provided that, in any particular factory or in any particular class of factories the State Government may, by a notification in this behalf, alter the percentage of workers to be accommodated.