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State of Jharkhand - Section

Section 608 in Bihar Education Code, 1961

608. Payment of Grants.

- Grants for the preparation of sites should be given out in the way as building grants. In the case of grants for the purchase of buildings, the money should be paid out at the time of transfer of the property.(Government notification no. 200-E.. dated the 19th April, 1919.)Section IIIMiscellaneous
(a)Educational Officers entitled to free quarters.