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[Cites 0, Cited by 0] [Section 208(1)] [Section 208] [Entire Act]

State of Gujarat - Subsection

Section 208(1)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)prohibit vehicular traffic in any particular street vesting in the Corporation so as to prevent danger, obstruction or inconvenience to the public by fixing up posts at both ends of such street or portion of such street;